Dilip Pawar Majoor Sahakari Sanstha ... vs Ld. District Co-Op. Election Officer ...
2024 Latest Caselaw 24547 Bom

Bombay High Court

Dilip Pawar Majoor Sahakari Sanstha ... vs Ld. District Co-Op. Election Officer ... on 20 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                             Board Sr.No.:-902

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14171 OF 2023

 Dilip Pawar Majoor Sahakari Sanstha Maryadit ....PETITIONER
 Through
              V/S
 Ld. District Co-op. Election Officer Ani District
                                               ....RESPONDENT

Deputy Registrar Co-op. Soceity,

Ms. Smita Gaidhani i/b Mr. Vishnu S Chavan for Petitioner Mr. Deelip Patil Bankar, Senior Advocate a/w Mr. Abhishek Patil i/b Mr. Dilip Bodake & Ms. Pooja Patil for Respondent no. 1 Mr. Shirish V. Pitre a/w Mr. Amol Gatne, Mr. Rahul Kasabekar for Respondent no. 3 Ms. Aditi Raykar i/b Mr. Siddharth Desai for Respondent no. 8 Mr. P. D. Dalvi for Respondent no. 19 Ms. Tanu Bhatia, AGP for State / Respondent no. 2

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 20th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )