Rajiv Suryakant Mehta vs The Commissioner Of Police And Ors
2024 Latest Caselaw 24533 Bom

Bombay High Court

Rajiv Suryakant Mehta vs The Commissioner Of Police And Ors on 20 August, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                Board Sr.No.:-4

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2079 OF 2017

 Rajiv Suryakant Mehta                                  ....PETITIONER
             V/S
 The Commissioner Of Police And Ors                   ....RESPONDENT

WITH CR. WRIT PETITION NO. 765 OF 2016

Yogin Pravinchand Jhaveri ....PETITIONER V/S The Commissioner Of Police And Ors ....RESPONDENT

Mr.Subhash Jha a/w. Ms.Apeksha Sharma, Mr. Sumeet Upadhyay, Ms. Neha Balani and Mr. Deepesh Shahani i/b M/s.Law Global Advocates for Petitioner Mr. J. P. Yagnik, APP for State/Respondent

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 20th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )