J.C. Flowers Asset Reconstruction ... vs Kash Foods Pvt. Ltd. And 7 Ors
2024 Latest Caselaw 24461 Bom

Bombay High Court

J.C. Flowers Asset Reconstruction ... vs Kash Foods Pvt. Ltd. And 7 Ors on 20 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                               58-IAL-11737-2021.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION

                                       INTERIM APPLICATION (L) NO.11737 OF 2021
                                                         IN
                                       INTERIM APPLICATION (L) NO.10932 OF 2021
                      J.C. FLOWERS ASSET RECONSTRUCTION                   )
                      PRIVATE LIMITED                                     )...APPLICANT

                               V/s.

                      KASH FOODS PRIVATE LIMITED AND ORS                  ...RESPONDENTS

                                                    WITH
                                   INTERIM APPLICATION (L) NO.5207 OF 2024
                                                     IN
                               COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022
                                                    WITH
                                  INTERIM APPLICATION (L) NO.10932 OF 2021
                                                     IN
                               COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022
                                                    WITH
                                  INTERIM APPLICATION (L) NO.11737 OF 2021
                                                     IN
                                  INTERIM APPLICATION (L) NO.10932 OF 2021
                                                    WITH
                                  INTERIM APPLICATION (L) NO.11742 OF 2021
                                                     IN
        Digitally
        signed by
        ARTI
                                  INTERIM APPLICATION (L) NO.10932 OF 2021
ARTI    VILAS
VILAS   KHATATE
KHATATE Date:
        2024.08.21
                                                    WITH
        21:02:39
        +0530                     INTERIM APPLICATION (L) NO.25170 OF 2022
                                                     IN
                               COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022
                                                    WITH
                                     INTERIM APPLICATION NO.630 OF 2023
                                                     IN
                               COMMERCIAL EXECUTION APPLICATION NO.45 OF 2022




                      Avk                                                             1/2




                     ::: Uploaded on - 22/08/2024                ::: Downloaded on - 22/08/2024 23:35:49 :::
                                                              58-IAL-11737-2021.doc


 Mr. Rohan Savant with Mr. Vinod Kothari, i/b Apex Law Partners for
 Applicants JC Flowers Asset Reconstructions Pvt. Ltd.
 Mr. Sharan Jagtian, Senior Advocate, Ms. Apurva Manwani, Advocate
 for the Respondents/Judgment Creditors.
 Ms. Priyamvada Singhania i/b DSK Legal for Applicant in IAL 5207/24.
 Mr. Haris Reshamwala i/b M/s. Diamondwal & Co., Advocate for the
 Judgment Debtor.

                               CORAM     :      ABHAY AHUJA, J.

                               DATE      :      20th AUGUST 2024

 P.C. :


 1.       Mentioned out of turn.

2. At the joint request of the learned Senior Counsel and learned

Counsel for the parties, list on 9th September 2024 at 3.30 p.m.

(ABHAY AHUJA, J.)