The Branch Manager United India ... vs Mahadeo Dagadu Dain And Ors
2024 Latest Caselaw 24319 Bom

Bombay High Court

The Branch Manager United India ... vs Mahadeo Dagadu Dain And Ors on 16 August, 2024

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

        CIVIL APPLICATION NO.628 OF 2024 IN FAST 37913 OF 2023

     The Branch Manager United India Insurance Co. Ltd.
                            Versu
             Mahadeo Dagadu Dain and others.
                              ...
            Mr. A.B Gatne, advocate for applicant.
                              ...

                        CORAM : S. G. CHAPALGAONKAR, J.

                       Dated     : August 16, 2024


PER COURT :-

1. Not on board. Mentioned. Taken on board.

2. Mr. Gatne, learned advocate appearing for the applicants submits that interim stay to the impugned judgment and award was in operation till 6.8.2024. However, it could not be continued thereafter as matter was not appearing on the board.

3. Interim relief, if any, to continue for a period of three weeks from today. Stand over to 6.9.2024.

( S. G. CHAPALGAONKAR, J. ) ...

aaa/-