Union Of India Through The General ... vs Nazir Usman Pathan (Died) Through Its ...
2024 Latest Caselaw 24285 Bom

Bombay High Court

Union Of India Through The General ... vs Nazir Usman Pathan (Died) Through Its ... on 16 August, 2024

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                                                        ca8630.24.odt

       IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                   BENCH AT AURANGABAD

               CIVIL APPLICATION NO. 8630 OF 2024
                       IN FAST/13467/2024

Union Of India
Through The General Manager Central Railway
& others                                    ..... Applicants

VERSUS

Nazir Usman Pathan
(Deceased through LRs) & others                  .....Respondents
.....

Mr. A. G. Talhar, Advocate for the Applicants.

                              CORAM : S. G. CHAPALGAONKAR, J.

DATE :16th AUGUST, 2024. PER COURT :

1. Heard.

2. Issue notice to the Respondents, returnable on 11.11.2024.

( S. G. CHAPALGAONKAR) Judge

dyb

ca8630.24.odt

IN THE HIGH COURT OF JUDICATURE OF BOMBAY BENCH AT AURANGABAD

CIVIL APPLICATION NO. 8631 OF 2024 IN FAST/13467/2024 Union Of India Through The General Manager Central Railway & others ..... Applicants

VERSUS

Nazir Usman Pathan (Deceased through LRs) & others .....Respondents

Mr. A. G. Talhar, Advocate for the Applicants.

CORAM : S. G. CHAPALGAONKAR, J. DATE :16th AUGUST, 2024. PER COURT :

1. Heard.

2. Issue notice to the Respondents, returnable on 11.11.2024.

3. There shall be ad-interim stay to the judgment and award

under appeal subject to condition that the Applicant deposits entire

awarded amount with the Registry of this Court within a period of 12

weeks from today.

( S. G. CHAPALGAONKAR) Judge dyb