The State Of Maharshtra (Through The ... vs Shri. Malkari Ganpati Solage And Ors
2024 Latest Caselaw 24262 Bom

Bombay High Court

The State Of Maharshtra (Through The ... vs Shri. Malkari Ganpati Solage And Ors on 16 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

  2024:BHC-AS:32985

                                                                                  37----CAF-4519-2013.doc


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION

                                                CIVIL APPLICATION NO.4519 OF 2013
                                                                IN
                                                  FIRST APPEAL NO.1069 OF 2014.

                             The State of Maharashtra (through The Collector Of
                             Kolhapur) And Ors.                             ...Applicants-
                                                                               Appellants.
                                     Versus
                             Shri. Malkari Ganpati Solage And Ors.          ...Respondents.

                                                            ------------
                             Mr. A. R. Patil, AGP for respondent-State.
                                                            ------------

                                                           Coram : Sharmila U. Deshmukh, J.

                                                           Date    : 16th August 2024.

                             P. C. :

1. Application has been preferred seeking stay of the impugned

judgment and order dated 20th December 2012 passed in L. A. R.

NO.01/2007.

2. Learned AGP submits that the entire decretal amount along

with accrued interest was deposited in the Reference Court on 13 th

February 2014 and the same has also been withdrawn by the claimant.

3. In view thereof, application is allowed.

[Sharmila U. Deshmukh, J.]

rsk 1 of 1 Signed by: Rajeshwari S. Karve Designation: PA To Honourable Judge Date: 17/08/2024 17:15:51