Smt. Kalyani Nakul Satone vs Shri. Sameer Deshmukh, Chairman, ...
2024 Latest Caselaw 24225 Bom

Bombay High Court

Smt. Kalyani Nakul Satone vs Shri. Sameer Deshmukh, Chairman, ... on 16 August, 2024

Author: M.S. Jawalkar

Bench: Avinash G. Gharote, M. W. Chandwani, M.S. Jawalkar

                  44cp340.22                                                                          1
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH : NAGPUR

                                         CONTEMPT PETITION NO. 340/2022
                                                       IN
                                           WRIT PETITION NO. 6545/2019
                                       (Kalyani Nakul Satone vs. Sameer Deshmukh & anr.)
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                 Office Notes, Office Memoranda of Coram,                      Court's or Judge's orders
                 appearances, Court's orders or directions
                 and Registrar's orders
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                             Mr. P.N. Shende, Advocate for the Petitioner(s)
                             Ms. S. Tiwari, Adv a/w Mr. R.D. Dhande, Adv for the Respondents


                                  CORAM :- AVINASH G. GHAROTE &
                                           SMT. M.S. JAWALKAR, JJ.

AUGUST 16, 2024

(1) The original cheque for the sum of Rs. 2,00,000/- has been handed over to Mr. Shende, learned Counsel for the Petitioner, the receipt of which is acknowledged by him.

(2) Though learned Counsel for the Respondents seeks three months' time to clear the balance, considering that the judgment contempt of which is alleged, is dated 05/08/2022 and sufficient time has been passed, we grant one month's time to the Respondents to clear the balance.

(3) List the matter on 18/09/2024 to report compliance.

(SMT. M.S. JAWALKAR, J.) (AVINASH G. GHAROTE, J.)

..ANSARI Signed by: A.P. ..

ANSARI Designation: PS To Honourable Judge Date: 17/08/2024 10:52:48