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United India Insurance Co. Ltd., Mumbai vs Tukaram Dnyanoba Kakde And Anr
2024 Latest Caselaw 24200 Bom

Citation : 2024 Latest Caselaw 24200 Bom
Judgement Date : 16 August, 2024

Bombay High Court

United India Insurance Co. Ltd., Mumbai vs Tukaram Dnyanoba Kakde And Anr on 16 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                31-FA(ST)-19362-2024.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                INTERIM APPLICATION NO.11400 OF 2024.
                                 AND
                INTERIM APPLICATION NO.11401 OF 2024.
                                  IN
                  FIRST APPEAL (ST) NO.19362 OF 2024.

United India Insurance Co. Ltd., Mumbai                   ...Applicant -
                                                             Appellant.
           Versus

Tukaram Dnyanoba Kakde And Anr.                           ...Respondents.

                            ------------
Ms. Varsha Chavan for the applicant-appellant.
                            ------------

                             Coram : Sharmila U. Deshmukh, J.

Date : 16th August 2024.

P. C. :

INTERIM APPLICATION NO.11400 OF 2024.

1. Application has been preferred for condonation of delay of 70

days caused in preferring the appeal.

2. Issue notice to the respondents returnable on 6th September

2024.

3. In addition to Court notice, appellant to serve the respondents

by private notice and file affidavit of service before the next date.

rsk 1 of 2 31-FA(ST)-19362-2024.doc

INTERIM APPLICATION NO.11401 OF 2024.

4. Application has been preferred seeking stay of the impugned

judgment and order dated 29th February 2024. Learned counsel

appearing for the applicant submits that the entire decretal amount

along with accrued interest has been deposited before the

Commissioner for Employees' Compensation on 8th July 2024.

5. In view of the deposit, ad-interim relief in terms of prayer clause

(a).

6. Stand over to 6th September 2024.

[Sharmila U. Deshmukh, J.]

rsk 2 of 2 Signed by: Rajeshwari S. Karve Designation: PA To Honourable Judge Date: 17/08/2024 17:09:47

 
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