Citation : 2024 Latest Caselaw 23994 Bom
Judgement Date : 14 August, 2024
1 913criapeal509.05
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
913 CRIMINAL APPEAL NO. 509 OF 2005
KARBHARI SALUBA PAWAR
VERSUS
STATE OF MAHARASHTRA AND ORS
...
APP for Respondent/State : Mr. S.M.Ganachari
...
CORAM : KISHORE C. SANT, J.
DATE : 14th AUGUST, 2024.
PER COURT :
1. This appeal is filed challenging the judgment and
order of acquittal.
2. Office to verify and place it before appropriate bench.
( KISHORE C. SANT ) JUDGE
mahajansb/
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