Mr. Sohansingh Dhami vs The Chembur Sursangeet Co-Operative ...
2024 Latest Caselaw 23987 Bom

Bombay High Court

Mr. Sohansingh Dhami vs The Chembur Sursangeet Co-Operative ... on 14 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                               Board Sr.No.:-56

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2775 OF 2015

 Mr. Sohansingh Dhami                        ....PETITIONER
              V/S
 The Chembur Sursangeet Co-operative Housing
                                          ....RESPONDENT

Society Ltd., And Anr

Mr. Gautam Ankhad, Sr. Counsel a/w Ms. Nishtha Garg i/b Ms. Shruti Tulpule for Petitioner Ms. Anita Bhaktwani for Respondent no. 1 Ms. Bhavna A. Anklesaria for Respondent no. 2,3

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 14th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )