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Vanessa De Souza vs Hiranandani Properties Pvt. Ltd. ...
2024 Latest Caselaw 23797 Bom

Citation : 2024 Latest Caselaw 23797 Bom
Judgement Date : 13 August, 2024

Bombay High Court

Vanessa De Souza vs Hiranandani Properties Pvt. Ltd. ... on 13 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                                       4-WP-221-2021.doc


                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    CIVIL APPELLATE JURISDICTION

                                                WRIT PETITION NO.221 OF 2021
                             Vanessa De Souza                                      ...Petitioner
                                     Versus
                             Hiranandani Properties Pvt.
                             Ltd. Through Director Mr.
                             Niranjan L. Hiranandani And Ors.                      ...Respondents

                                                           WITH
                                               WRIT PETITION NO.2690 OF 2022

                             Ali Akbar Jafari                                      ...Petitioner
                                     Versus
                             Hiranandani Properties Pvt.
                             Ltd. Through Director Mr.
                             Niranjan L. Hiranandani And Ors.                      ...Respondents
                                                         ------------
                             Adv. G. S. Godbole, Senior Counsel i/b Sidheshwar Biradar for the Petitioner in
                             WP/221/2021.
                             Adv. Kishor Patil a/w Anuj. V. Gaikar i/b Sidheshwar Biradar for the Petitioner
                             in WP/2690/2022.
                             Adv. Deepa Pohuja i/b J. Law & Associates for Respondent No. 1.
                             Adv. Prasad S. Dani, Senior Counsel a/w Sachin Gite for Respondent Nos. 3 to 5.
                             Adv. S. D. Chipade, AGP for the State.
                                                             ------------
                                                          Coram : Sharmila U. Deshmukh, J.

Date : August 13, 2024.

P. C. :

1. Reserved for Judgment.

2. Interim order to continue till the pronouncement of the Judgment.

[Sharmila U. Deshmukh, J.]

Harish 1 of 1 Signed by: Harish V. Chaudhari Designation: PA To Honourable Judge Date: 14/08/2024 11:19:59

 
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