Union Of India Through The General ... vs Dadarao Jagannath Yewle And Ors
2024 Latest Caselaw 23735 Bom

Bombay High Court

Union Of India Through The General ... vs Dadarao Jagannath Yewle And Ors on 12 August, 2024

                                    {1}
                                                              901 stay.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD


                   CIVIL APPLICATION NO. 8371 OF 2024
                                   IN
                 FIRST APPEAL STAMP NO. 22031 OF 2024

         UNION OF INDIA THROUGH THE GENERAL MANAGER
               CENTRAL RAILWAY MUMBAI AND ORS.
                              VERSUS
              DADARAO JAGANNATH YEWLE AND ORS.
                                  ...
                 Mr. A.G. Talhar, DSG for petitioners


                           CORAM : S.G. CHAPALGAONKAR, J.

                             DATE : 12 AUGUST, 2024.


ORDER :

-

Heard Mr. Talhar, learned advocate for petitioner. Issue notice to respondents returnable on 7.10.2024. Till then there shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-