Ambadas Ramkrishnarao Mahulakar vs Zilla Parishad, Amravati Through Its ...
2024 Latest Caselaw 23530 Bom

Bombay High Court

Ambadas Ramkrishnarao Mahulakar vs Zilla Parishad, Amravati Through Its ... on 9 August, 2024

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2481 OF 2019

 Ambadas Ramkrishnarao Mahulakar                       ....PETITIONER
              V/S
 Zilla Parishad, Amravati Through Its Chief          ....RESPONDENT

Executive Officer And Another

NARESH R. SABOO for Petitioner MILIND GIRISH RATHI for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 9th August, 2024 P.C. :

Shri N.R.Saboo Adv. for petitioner. Shri M.G.Rathi Adv. for the respondent in WP 2502/19,2749/2019. Shri J.B.Kasat Adv. for the respondent in some of the WP.Shri S.Jagirdas Adv. for the respondent in WP 4542/23. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )