Citation : 2024 Latest Caselaw 23529 Bom
Judgement Date : 9 August, 2024
1 24 cp8.23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION NO.8 OF 2023 IN
WRIT PETITION NO.2791 OF 2021 (D)
Sujata Wd/o Kailash Gayakwad Vs. Dr. Raj Gajbhiye, Dean, Government
Medical College, Nagpur and others
__________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri D.B. Bhongade, Advocate for petitioner.
Shri B.M. Lonare, AGP for respondents.
CORAM : AVINASH G. GHAROTE &
M.W. CHANDWANI, JJ.
DATE : AUGUST 9, 2024.
List the matter on 27.08.2024, by which time the learned Assistant Government Pleader shall ensure the compliance with the judgment dated 19.08.2022 and report the same to this Court as the document tendered across the bar, which is taken on record and marked as "X" for the identification, does not satisfy the judgment in question.
(M.W. CHANDWANII, J.) (AVINASH G. GHAROTE, J.)
Wagh
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