Matrix Partners India Investment ... vs Rajni Chattaraj And Anr
2024 Latest Caselaw 23524 Bom

Bombay High Court

Matrix Partners India Investment ... vs Rajni Chattaraj And Anr on 9 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                               35-IA-3587-2023.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                  INTERIM APPLICATION NO. 3587 OF 2023
                                                   IN
                             COMMERCIAL EXECUTION APPLICATION NO. 24 OF 2024

                    MATRIX PARTNERS INDIA INVESTMENTS                   )
                    HOLDINGS LLC                                        )...APPLICANT
                             V/s.
                    ASHOK CHATTARAJ AND OTHERS                          )...RESPONDENTS

                    Mr.Sharan Jagtiani, Senior Advocate a/w. Mr.Nitesh Jain, Ms.Juhi
                    Mathur, Mr.Hriday Khurana, Ms.Mahi Mehta, Ms.Sanjana Mehta i/by
                    Trilegal, Advocate for the Applicant.
                    Mr.Ashish Kamat, Senior Advocate a/w. Mr.Harsh Moorjani,
                    Mr.A.Menon, Ms.Ishita Advani and Ms.Aradhana More i/by Desai and
                    Diwanji, Advocate for the Judgment Debtors.

                                                  CORAM   :     ABHAY AHUJA, J.

                                                  DATE    :     9th AUGUST 2024

                    P.C. :

1. Pursuant to order dated 2nd August 2024, today when the matter

is called out, Mr.Jagtiani, learned Senior Counsel, has concluded his

arguments on behalf of the Applicant.

2. For Mr.Kamat, learned Senior Counsel, to commence and

conclude his arguments on behalf of the Respondents, list on 30th

August 2024 at 4.00 p.m.

(ABHAY AHUJA, J.)

ARTI VILAS