Prashant S/O Govindrao Wardekar vs The State Of Maharashtra, Thr. ...
2024 Latest Caselaw 23502 Bom

Bombay High Court

Prashant S/O Govindrao Wardekar vs The State Of Maharashtra, Thr. ... on 9 August, 2024

Bench: Vinay Joshi, M. W. Chandwani

                                                                   1                                   1 wp 7498-2023

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                                    WRIT PETITION NO.7498/2023

                                               Prashant s/o Govindrao Wardekar
                                                                Vs.
                         The State of Maharashtra thr. Its Secretary, Education Dept., Mumbai and others
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                                  Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 -------------------------------------------------------------------------------------- --------
                                                 Shri P.S. Wathore, Advocate for petitioner
                                                 Ms T.H. Khan, AGP for respondent No.1
                                                 Shri M.L. Vairagade, Advocate for respondent No.2
                                                 Shri P.P. Deshmukh, Advocate for respondent Nos.3 and 4



                                                 CORAM :      VINAY JOSHI AND
                                                              M.W. CHANDWANI, JJ..

DATED : 09/08/2024

It is brought to our notice that appearances have not been properly mentioned in the cause title of the petition.

2. Appearance of Shri M.L. Vairagade, learned Counsel be shown for respondent No.2 and appearance of Shri P.P. Deshmukh, learned Counsel be shown for respondent Nos.3 and 4.

3. Necessary correction be carried out and corrected judgment be uploaded.

(SHRI M.W. CHANDWANI, J.) (VINAY JOSHI, J.)

R.S. Sahare Signed by: Mrs. Ranjana Sahare Designation: PA To Honourable Judge Date: 09/08/2024 18:12:05