Pimpri Chinchwad Municipal ... vs Ravi Arjun Jagte And Ors
2024 Latest Caselaw 23384 Bom

Bombay High Court

Pimpri Chinchwad Municipal ... vs Ravi Arjun Jagte And Ors on 8 August, 2024

                                                                    Board Sr.No.:-911

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1860 OF 2024

 Pimpri Chinchwad Municipal Corporation And ....PETITIONER
 Ors
             V/S
 Ravi Arjun Jagte And Ors                 ....RESPONDENT

WITH WRIT PETITION NO. 4931 OF 2003

Pimpri Chinchwad Mun.corp. And Ors. ....PETITIONER V/S Mahapalika And Parivahan Kamgar Aghadi And ....RESPONDENT Ors.

WITH INTERIM APPLICATION NO. 1455 OF 2024 In Writ Petition 1860 OF 2024

Pimpri Chinchwad Municipal Corporation ....PETITIONER V/S Ravi Arjun Jagte And Ors ....RESPONDENT

Mr. Ashutosh Kumbhakoni Senior Advocate a/w Mr. Kedar B. Dighe a/w Manoj Badgujar a/w Sneha Bhange for Petitioner in WP/1860/2024 Mr. G. H. Keluskar for Petitioner in WP/4931/2003 Mr. Nitin Kulkarni for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 8th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )