Citation : 2024 Latest Caselaw 23108 Bom
Judgement Date : 7 August, 2024
(1) 984-ca-7901-2024.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 7901 OF 2024
IN FAST/16938/2024
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
NO.1 AURANGABAD.
VERSUS
SATISH SHESHRAO WAGH AND ORS
...
Mrs. Geeta L. Deshpande, Advocate for Applicant.
Mr. A. V. Lavte, AGP for Respondents-State.
...
CORAM : S. G. CHAPALGAONKAR, J.
DATED : 07th AUGUST, 2024.
P.C.:-
1. Heard Mrs. Deshpande, learned Advocate appearing for the applicant.
2. Issue notice to the respondents, returnable on 03.10.2024.
The learned A.G.P. waives notice for respondent nos.2 and 3.
3. Meanwhile there shall be interim stay to the judgment and award under challenge subject to condition that applicant deposits entire awarded amount with the Registry of this Court within a period of eight weeks from today.
(S. G. CHAPALGAONKAR) JUDGE Devendra/August-2024
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