The Executive Engineer Minor ... vs Ramkisan Yeduba Madan
2024 Latest Caselaw 22945 Bom

Bombay High Court

The Executive Engineer Minor ... vs Ramkisan Yeduba Madan on 6 August, 2024

                                   {1}
                                                            972 stay.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                 CIVIL APPLICATION NO. 5255 OF 2024
                          IN FAST/4784/2024

 THE EXECUTIVE ENGINEER MINOR IRRIGATION LOCAL LEVEL NEAR
                  MOTIBAG JALNA AND ORS
                                                ....Applicant
                         VERSUS

                      RAMKISAN YEDUBA MADAN
                                                        .....Respondent
                                   .....
Advocate for Applicant : Mr. Vaishali Patil Jadhav


                           CORAM : S.G. CHAPALGAONKAR, J.

                             DATE : 6th AUGUST, 2024.

ORDER :

-

Heard.

Issue notice to respondents returnable on 1st October, 2024. There shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-