Kroll Trustee Services Ltd vs M. V. Aeon (Imo No. 9576818)
2024 Latest Caselaw 22940 Bom

Bombay High Court

Kroll Trustee Services Ltd vs M. V. Aeon (Imo No. 9576818) on 6 August, 2024

Author: N.J.Jamadar

Bench: N.J.Jamadar

                                                                                            501 IA 4907 OF 2022.doc
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                               IN ITS COMMERCIAL DIVISION
                                           INTERIM APPLICATION NO.4907 OF 2022
                                                           IN
                                           COMM. ADMIRALTY SUIT NO.41 OF 2022

                      Kroll Trustee Services Ltd.                             ...         Applicant/Plaintiff
                             versus
                      M.V.Aeon (IMO No.9576818)                               ...           Defendant

                      Mr. Raghvendra Desai i/by Bose and Mitra and Co., for Plaintiff.
                      Mr. Yazdi P. Jijina i/by Mulla and Mulla and Craigie Blunt and Caroe, for Defendant.

                                             CORAM:        N.J.JAMADAR, J.

                                             DATE :        6 AUGUST 2024
                      P.C.

1. Not on board. Upon mentioning, taken on production board.

2. Learned Counsel for the Plaintiff seeks further time to carry out

amendment in terms of the order dated 19 July 2024.

3. Time to carry out amendment stands extended by one week.

4. Time for the Defendant Nos.2 and 3 to file written statements and reply

to the application for Summary judgment also stands correspondingly extended by one

week.

( N.J.JAMADAR, J. )

Signed by: S.S.Phadke Designation: PS To Honourable Judge Date: 07/08/2024 18:59:52