Shanti Prakash Realty And ... vs District Deputy Registrar Co Op Soc, ...
2024 Latest Caselaw 22926 Bom

Bombay High Court

Shanti Prakash Realty And ... vs District Deputy Registrar Co Op Soc, ... on 6 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                              Board Sr.No.:-32

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5427 OF 2023

 Shanti Prakash Realty And Infrastructure Llp ....PETITIONER
 And Anr
             V/S
 District Deputy Registrar Co Op Soc, Mumbai....RESPONDENT

City (1) And Ors

Mr. Sean Wassoodew for Petitioner Mr. Aseem Naphade a/w Mr. Rupesh Singh i/b Mr. Ameet Mehta for Respondent no. 2, Ms. Siddhi Bhosale for Respondent no. 4 to 10 Ms. Priyanka Chavan, AGP for State

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 6th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )