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The State Of Maharashtra Thr Its ... vs Chandraprakash S/O Jagoji Shende And ...
2024 Latest Caselaw 22732 Bom

Citation : 2024 Latest Caselaw 22732 Bom
Judgement Date : 5 August, 2024

Bombay High Court

The State Of Maharashtra Thr Its ... vs Chandraprakash S/O Jagoji Shende And ... on 5 August, 2024

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6985 OF 2023
                              In
                        STAMP NO. OF

 The State Of Maharashtra Thr Its Principal    ....PETITIONER
 Secretary Water Supply And Sanitation
 Department Mumbai
             V/S
 Chandraprakash S/o Jagoji Shende And Another
                                            ....RESPONDENT

GOVERNMENT PLEADER for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 5th August, 2024 P.C. :

Shri N.R.Patil AGP for the petitioner. Shri G.G.Bade Adv. for R-1. S.O. 9.08.2024 for Judgment.

( FOR REGISTRAR JUDICIAL )

 
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