Matrix Partners India Investments, Llc vs Ashok Chattaraj
2024 Latest Caselaw 22522 Bom

Bombay High Court

Matrix Partners India Investments, Llc vs Ashok Chattaraj on 2 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             41-IAL-36958-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

              INTERIM APPLICATION (L) NO. 36958 OF 2022
                                IN
           COMMERCIAL EXECUTION APPLICATION NO. 4 OF 2023

 Matrix Partners India Investments LLC         ... Applicant

                  V/s.

 Ashok Chattaraj                               ... Respondent

                                       WITH
             COMMERCIAL APPEAL (L) NO. 15536 OF 2024
                                IN
             INTERIM APPLICATION (L) NO. 36958 OF 2022
                              WITH
               INTERIM APPLICATION NO. 3587 OF 2023
                                IN
          COMMERCIAL EXECUTION APPLICATION NO. 24 OF 2024
                              WITH
             COMMERCIAL APPEAL (L) NO. 15689 OF 2024
                                IN
               INTERIM APPLICATION NO. 3587 OF 2023

 Mr. Ashish Kamat, Senior Advocate alongwith Mr. Harsh Moorjani, Ms.
 Ishita Advani and Ms. Aradhana More instructed by Desai and Diwaji,
 Advocate for the Judgment Debtor.
 Mr. Sharan Jagtiani, Senior Advocate alongwith Mr. Sumeet Nankani,
 Mr. Nitesh Jain, Mr. Hridhay Khurana, Ms. Juhi Mathur and Ms. Mahi
 Mehta instructed by Trilegal, Advocate for the Petitioner.
 Mr. Amalnathan-Director of Respondent No.3 - Judgment Debtors.

                           CORAM   :      ABHAY AHUJA, J.

                           DATE    :      2 AUGUST, 2024










                                                                 41-IAL-36958-2022.doc


 P.C. :

1. Pursuant to the earlier order of this Court, the matter is listed

today. The learned Counsel appearing for the parties request that the

matter be listed on 9th August 2024 at 2.30 p.m. Accordingly, list on 9th

August 2024 at 2.30 p.m.

2. The order of dispensation of the presence of the Respondents

Nos.1 and 2 be continued on the next date as well.

(ABHAY AHUJA, J.)