Vikram Coils Private Limited vs Metform Corporation And 6 Ors
2023 Latest Caselaw 9897 Bom

                                                                                      29-COMSS-64-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.17 OF 2023
                                                                 IN
                                               COMMERCIAL SUMMARY SUIT NO.64 OF 2022
                                                                WITH
                                               INTERIM APPLICATION (L) NO.20337 OF 2023
                                                                 IN
                                                SUMMONS FOR JUDGMENT NO.17 OF 2023

                               VIKRAM COILS PRIVATE LIMITED                        )...PLAINTIFF

                                        V/s.

                               METFORM CORPORATION                                 )...DEFENDANT

                               Mr.Shahrukh Shaikh i/by Mr.Rohit Shetty, Advocate for the Plaintiff.
                               Mr.Sandeep Singh, Advocate for the Defendants No.1 to 6.

                                                           CORAM       :      ABHAY AHUJA, J.

DATE : 25th SEPTEMBER 2023

P.C. :

1. Mentioned out of turn.

2. Both the learned Counsel jointly request this Court to list this

matter on 11th October 2023.

3. Accordingly, list on 11th October 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 26/09/2023 11:25:49