Celir Llp vs Bafna Motors Mumbai Pvt. Ltd. Thr ...
2023 Latest Caselaw 9887 Bom

2023:BHC-AS:28143-DB


                                                                6-WP-9523-2023.doc



                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION


                              WRIT PETITION NO. 9523 OF 2023

             Bafna Motors (Mumbai) Pvt.Ltd. Thr. Its Director     ...Petitioner
             Sumati Prasad Bafna

                     Versus

             Union Bank Of India Thr. Its Authorized Officer      ...Respondent

                                       WITH
                      INTERIM APPLICATION (ST) NO. 21706 OF 2023
                                        IN
                           WRIT PETITION NO. 9523 OF 2023

             Celir LLP                                            ...Applicant

                     Versus

             Bafna Motors (Mumbai) Pvt.Ltd. Thr. Its Director     ...Respondents
             And Anr.



               Mr. Omkar Kanegaonkar and Nilesh Mule i/by Vivek
               Phadke, Advocates for Petitioner.

               Mr. Robin Fernandes a/w. Mr. Sukrit Parashar a/w
               Mr. Hussain Haji, i/by Vest Legal, Advocates for Successful
               Auction Purchaser/Applicant In IA. 21706/2023.

               Mr. Adv. Prakash Shinde a/w Adv. Harsh Sheth, i/by
               MDP & Partners Advocates for Respondent/Bank.

                                    CORAM       : B. P. COLABAWALLA &
                                                 M.M. SATHAYE, JJ.

                                    DATE        : SEPTEMBER 25, 2023

                                      SEPTEMBER 25, 2023
            Shubham Talle
                                                                                 6-WP-9523-2023.doc




                      P. C.

1. The above matter has come up on Board today for reporting

compliance in the light of our Order dated 1st September, 2023.

2. We are informed today, that our Order dated 17th August, 2023

has been set aside by the Hon'ble Supreme Court vide its Judgment

dated 21st September, 2023 passed in Civil Appeal Nos. 5542-5543 of

2023 [Celir LLP Vs. Bafna Motors (Mumbai) Pvt.Ltd and Ors].

3. In light of the Judgment of the Hon'ble Supreme Court referred to

above, no further orders are now necessary in the above Writ Petition.

4. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

SEPTEMBER 25, 2023 Shubham Talle

Signed by: Shubham A Talle Designation: PA To Honourable Judge Date: 26/09/2023 11:54:59