Abdul Rasheed Alias Basheer S/O ... vs Enforcement Directorate And Ors
2023 Latest Caselaw 9747 Bom

                                                                                Board Sr.No.:-904

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2429 OF 2023

 Abdul Rasheed Alias Basheer S/o Mohiddin ....PETITIONER
 Sahib
            V/S
 Enforcement Directorate And Ors         ....RESPONDENT

Mr. Yadunath Bhargavan a/w Ms.Ratna Bhargavan, Mr. Rahul Yadav i/b R Bhargavan for Petitioner Mrs. M.H.Mhatre, APP Mr.Shreeram Shirsat a/w Ms. Adithi Rao, Mr. Tanveer Khan, Mr. Shekhar Mane for R-1 (ED) Mr. Alkhileshwar Sharma for R-2 & 3

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE MS. JUSTICE GAURI GODSE, JJ DATE : 15th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1