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Jaganmitra Builders And ... vs Srushti Raj Enterprises ...
2023 Latest Caselaw 9660 Bom

Citation : 2023 Latest Caselaw 9660 Bom
Judgement Date : 13 September, 2023

Bombay High Court
Jaganmitra Builders And ... vs Srushti Raj Enterprises ... on 13 September, 2023
Bench: Abhay Ahuja
                                1                                              1 sj 48-22 in comss 53-21-os.doc


                                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                                         SUMMONS FOR JUDGMENT NO.48 OF 2022
                                                                         IN
                                                        COMMERCIAL SUMMARY SUIT NO.53 OF 2021

                               Jaganmitra Builders and Contractors Private Limited                   ... Plaintiff
                                      Vs.
                               Srushti Raj Enterprises Architects, Engineers
                               and Builders and anr.                                                 ... Defendants

                                                                          -------

                               Mr.Shanay Shah with Mr.Arsalan Thaver and Mr.Vishal S. Shriyan i/by Mr.Vishal
                               S. Shriyan, Advocates for the Plaintiff.
                               Mr.Harinder Toor with Mr.Ravi Kotian, Mr.Pankaj Shinde, Ms.Saritha S. i/by Mr.
                               Vaas Bhalwal, Advocates for the Defendants.
                                                                        -------

                                                            CORAM :    ABHAY AHUJA, J.
                                                            DATE :     13 SEPTEMBER, 2023.


                               P.C. :


1. Additional affidavit has been filed by Mr.Toor, learned counsel for the

Defendant today. Mr.Toor has concluded his submissions based on the additional

affidavit.

2. List for the concluding remarks on behalf of the Plaintiff on 21 st

September, 2023 at 2.30 p.m.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 14/09/2023 10:42:01

 
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