Kantilal Nanalal Trivedi And 3 Ors vs Messrs Ami Corporation
2023 Latest Caselaw 9656 Bom

                                1                                     42 ss 16-22 with sj 57-22 in ss 16-22-os.doc


                                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                                              SUMMARY SUIT NO.16 OF 2022
                                                                        WITH
                                                          SUMMONS FOR JUDGMENT NO.57 OF 2022
                                                                         IN
                                                              SUMMARY SUIT NO.16 OF 2022

                               Kantilal Nanalal Trivedi and ors.                        ... Plaintiffs
                                      Vs.
                               Ami Corporation                                          ... Defendant
                                                                             -------

                               Mr.Rajiv Narula i/by M/s Jhanginani Narula and Associates, Advocate for the
                               Plaintiffs.
                               Mr.Wasim Shaikh with Ms.Mansi Uttekar i/by M/s Pravin Mehta and Mithi and
                               Company, Advocates for the Defendant.
                                                                 -------

                                                            CORAM :     ABHAY AHUJA, J.

                                                            DATE :      13 SEPTEMBER, 2023.
                               P.C. :

1. When the matter is called out, Mr.Rajiv Narula, learned counsel for the

Plaintiffs submits that although the rejoinder is ready, it will be filed by

tomorrow and some time be granted.

2. Let the rejoinder be filed during the course of this week with a copy to the

other side.

3. List on 27th September, 2023.

                                                                                                (ABHAY AHUJA, J.)




                                    Priya R. Soparkar                                                                   1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 14/09/2023 10:37:24