Citation : 2023 Latest Caselaw 9652 Bom
Judgement Date : 13 September, 2023
972-sa-30-2023.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
SECOND APPEAL NO.30 OF 2023
WITH CA/8839/2023
PREMCHAND LAKICHAND JAIN DIED LRS. NIRMALABAI
PREMCHAND JAIN AND ORS.
VERSUS
BANSILAL MANIKCHAND JAIN DIED LRS. SUPDABAI BANSILAL JAIN
AND ORS.
...
Advocate for Appellants : Mr. P.R. Katneshwarkar h/f Mr. Fulfagar
Anuj Ajay
Advocate for Respondent Nos.2 & 4 : Mr. B.R. Kedar
...
CORAM : S.G. MEHARE, J.
DATED : SEPTEMBER 13, 2023
PER COURT:-
1. Closed for judgment.
2. Interim relief, if any, to continue till the judgment is
delivered.
(S.G. MEHARE, J.)
Mujaheed//
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