Mahesh Gorakh Salunke vs The State Of Maharashtra
2023 Latest Caselaw 9647 Bom

Citation : 2023 Latest Caselaw 9647 Bom
Judgement Date : 13 September, 2023

Bombay High Court

Mahesh Gorakh Salunke vs The State Of Maharashtra on 13 September, 2023

Bench: Makarand Subhash Karnik

                                                                                  Board Sr.No.:-11

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1837 OF 2023

 Mahesh Gorakh Salunke                                      ....APPLICANT
             V/S
 The State Of Maharashtra                                ....RESPONDENT

Mr. Mithilesh Mishra i/by Mr. Raju Mate for the Applicant. Ms. Veera Shinde, APP for Respondent - State.

CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 13th September, 2023 P.C. :