State Bank Of India vs Bombay Iron And Steel Labour Board
2023 Latest Caselaw 9599 Bom

                                                                                       8-IA(L)-11006-2023.doc


                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                               INTERIM APPLICATION (L) NO.11006 OF 2023
                                                                 IN
                                               COMMERCIAL SUMMARY SUIT NO.91 OF 2022
                               STATE BANK OF INDIA                                 )...APPLICANT

                                        V/s.
                               BOMBAY IRON AND STEEL LABOUR BOARD                  )...RESPONDENT

                               Mr.Sanjay Shinde a/w. Mr.Prathmesh Bhanumanshe, Advocate for the
                               Plaintiff.
                               Mr.Saurish Shetye a/w. Mr.Ravi Goenka i/by Mr.Abhishek Bhaduri,
                               Advocate for the Defendant.

                                                          CORAM        :     ABHAY AHUJA, J.

DATE : 12th SEPTEMBER 2023

P.C. :

1. List this matter on 4th October 2023 so that the learned Counsel

can furnish judgments in support of his contentions.

2. Place the Summons for Judgment (L) No.24629 of 2023 also on

the next date.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 12/09/2023 19:18:05