Ravindra Rajnarayan ... vs The State Of Maharashtra And Anr
2023 Latest Caselaw 9597 Bom

                                                                                   Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 4128 OF 2019

 Ravindra Rajnarayan Pandey@dabba Pandey ....PETITIONER
             V/S
 The State Of Maharashtra And Anr.      ....RESPONDENT

Mr. Rishi Bhuta a/w B. P. Pande, A. R. Pande, Vikas Pande,Gaurav Pande, Pooja Pande, Ashish Dubey, Ankita Bamboli,Ujjwal Gandhi, Ridhima Mangaonkar, Vivek Pandey for Petitioner.

Mr. Y. M. Nakhwa, APP for the State. A.C.P. Shalini Sanjay Sharma, Kotwali Division, Nagpur City is Present.

Mr. Anson Thomas, Retired Officer Mumbai Customs.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 12th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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