Suneel Dattatraya Mogre vs Prabhakar Baburao Thorat
2023 Latest Caselaw 9526 Bom

                                                                                      3-IA(L)-22241-2023.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                               INTERIM APPLICATION (L) NO.22241 OF 2023
                                                                 IN
                                                SUMMONS FOR JUDGMENT NO.27 OF 2022
                               PRABHAKAR BABURAO THORAT                           )...APPLICANT
                                        V/s.
                               SUNEEL DATTATRAYA MOGRE                            )...RESPONDENT
                                                                WITH
                                               COMMERCIAL SUMMARY SUIT NO.45 OF 2022
                                                                WITH
                                                SUMMONS FOR JUDGMENT NO.27 OF 2022
                                                                 IN
                                               COMMERCIAL SUMMARY SUIT NO.45 OF 2022
                                                                WITH
                                                 INTERIM APPLICATION NO.3288 OF 2022
                                                                 IN
                                               COMMERCIAL SUMMARY SUIT NO.45 OF 2022

                               Mr.Suneel Mogre, Plaintiff appearing in person.
                               Ms.Akansha Saxena i/by Mr.Sanjay Gawde, Advocate for the
                               Defendant.

                                                           CORAM       :     ABHAY AHUJA, J.

DATE : 11th SEPTEMBER 2023

P.C. :

1. This matter has been substantially argued. List on 15th

September 2023 at 3.00 p.m.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 11/09/2023 19:35:48