Good Value Financial Services ... vs P And P Associates
2023 Latest Caselaw 9525 Bom

                                                                         1                    35 sj 23-21-os.doc


                                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                                       SUMMONS FOR JUDGMENT NO.23 OF 2021
                                                                       IN
                                                          SUMMAY SUIT NO.1477 OF 2019

                               Good Value Financial Services Private Limited                ... Plaintiff
                                     Vs.
                               P & P Associates                                             ... Defendant

                                                                             -------

                               Ms.Vibha Joshi i/by Mr.Abhishek Adke, Advocates for the Plaintiff.
                               Mr.Meet Vora i/by M/s Navdeep Vora and Associates, Advocate for the
                               Defendant.

                                                                             -------


                                                          CORAM :     ABHAY AHUJA, J.

                                                          DATE :      11 SEPTEMBER, 2023.


                               P.C. :

1. At the joint request of the learned counsel for the parties who submit that

the matter is wrongly on board as it is scheduled to be listed on 11 th October,

2023, list on 11th October, 2023.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 11/09/2023 17:51:14