Bhujang Apparao Sanap And Ors vs Bhagwat Apparao Sanap And Ors
2023 Latest Caselaw 9523 Bom

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH
                       AT AURANGABAD

                      27 SECOND APPEAL NO.85 OF 2023
                      WITH CA/2575/2023 IN SA/85/2023
                     BHUJANG APPARAO SANAP AND ORS.
                                 VERSUS
                     BHAGWAT APPARAO SANAP AND ORS.
                                 ...
            Advocate for Appellants : Mr. Humbe Vilas M.
     Advocate for Respondent No.1/Caveator : Mr. K. R. Doke, S. K.
                                Doke
                                 ...
                                CORAM :      S. G. MEHARE, J.

                                DATE :       11.09.2023
     PER COURT :-

1. The copies have been supplied to the learned counsel for the respondent/caveator. He seeks time to prepare the matter.

2. Time granted as prayed.

3. Stand over to 27.09.2023.

4. Till the next date, the interim protection is granted and execution and implementation of the impugned judgment and decree is stayed. If the appellants would failed to attend the matter by the next date for hearing, the stay would be vacated automatically.

(S. G. MEHARE, J.) ...

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