The Cholamandalam M.S. Insurance ... vs Smt. Vishakha Wd/O Prakash ...
2023 Latest Caselaw 9507 Bom

                                                               1                                    32 caf2657.23.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                : NAGPUR BENCH : NAGPUR.

                                        CIVIL APPLICATION (CAF) NO. 2657 OF 2023
                                                          IN
                                           FIRST APPEAL ST. NO. 13431 OF 2023
                                      THE CHOLAMANDALAM M.S. GEN. INSURANCE CO. LTD.
                                                           VERSUS
                                      SMT. VISHAKHA Wd/o PRAKASH MESHRAM AND OTHERS
                   -------------------------------------------------------------------------------------------------------
                   Office Notes, Office Memoranda of                          Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
                   -------------------------------------------------------------------------------------------------------
                                             Mrs. Mrunal Naik, Advocate for the appellant/applicant

                                                     CORAM : G. A. SANAP, J.

DATE : SEPTEMBER 11, 2023.

1. Heard learned advocate for the applicants.

2. Issue notice to the respondents, returnable within eight weeks.

Civil Application (CAF) No. 2658 of 2023

1. Heard learned advocate for the applicants.

2. This is an application for grant of stay.

3. Subject to the appellant depositing entire compensation within eight weeks from today, there shall be stay to the execution of impugned judgment and award dated 23.06.2022 passed by learned Member, Motor Accident Claims Tribunal,Nagpur in MACP No. 50/2019.

4. The application is allowed and disposed of accordingly.

JUDGE Diwale

Signed by: DIWALE Designation: PS To Honourable Judge Date: 12/09/2023 11:04:45