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Vaman Prestressing Co. Pvt. Ltd vs The Additional Commissioner Of ...
2023 Latest Caselaw 9475 Bom

Citation : 2023 Latest Caselaw 9475 Bom
Judgement Date : 8 September, 2023

Bombay High Court
Vaman Prestressing Co. Pvt. Ltd vs The Additional Commissioner Of ... on 8 September, 2023
Bench: K.R. Shriram, Dr. Neela Gokhale
                                                                                Board Sr.No.:-206

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 947 OF 2014

 Vaman Prestressing Co. Pvt. Ltd.            ....PETITIONER
            V/S
 The Additional Commissioner Of Income Tax....RESPONDENT
                                           -

Rg,2(3), Mumbai And Another

WITH WRIT PETITION NO. 961 OF 2014

Vaman Prestressing Co. Pvt. Ltd. ....PETITIONER V/S The Additional Commissioner Of Income Tax....RESPONDENT

-

Rg,2(3), Mumbai And Others

Mr. P. J. Pardiwalla, Senior Advocate a/w Mr. Nitesh Joshi i/b. Mr. Atul K. Jasani for Petitioner. Mr. Suresh Kumar for Respondents.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 8th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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