Arpana W/O Arunkumar Jha vs State Of Mah. Thr. Pso Pratap Nagar ...
2023 Latest Caselaw 9472 Bom

                                                              1                                  22.apl.1181.2023

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR

                                        CRIMINAL APPLICATION NO.1181 OF 2023
                                                   Mrs. Arpana w/o Arunkumar Jha
                                                                ..vs..
                                                    State of Maharashtra and anr.

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                 Office Notes, Office Memoranda of Coram,                             Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
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                                                 Mrs. V. Khadekar, Advocate for the applicant.
                                                 Shri Thakare, A.P.P. for the non-applicant State.



                                            CORAM : VINAY JOSHI AND VALMIKI SA MENEZES, JJ.

DATED : 08/09/2023.

The office has placed the matter before us for correcting the typographical mistake occurred in the judgment dated 01.09.2023.

2. Perused the judgment and the record.

3. Crime No.3211/2016 be corrected and replaced as '3211/2015', wherever mentioned in the judgment.

(VALMIKI SA MENEZES, J.) (VINAY JOSHI, J.)

Trupti

Signed by: Trupti D. Agrawal Designation: PA To Honourable Judge Date: 08/09/2023 15:54:17