Vidarbha Shikshan Prasarak ... vs The State Of Maharashtra, Thr. ...
2023 Latest Caselaw 9470 Bom

Citation : 2023 Latest Caselaw 9470 Bom
Judgement Date : 8 September, 2023

Bombay High Court

Vidarbha Shikshan Prasarak ... vs The State Of Maharashtra, Thr. ... on 8 September, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6735 OF 2022
                              In
                        STAMP NO. OF

 Vidarbha Shikshan Prasarak Mandal, Khamgaon....PETITIONER
 Thr. Secretary And Others
              V/S
 The State Of Maharashtra, Thr. Secretary, ....RESPONDENT

Dept.of Higher Andtechnical Education, Mumbai And Others

PURUSHOTTAM PATIL for Petitioner (FOR R 3) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 8th September, 2023 P.C. :