Executive Engineer Upper Wardha ... vs Vijay Gulabrao Kapde And Others
2023 Latest Caselaw 9418 Bom

2023:BHC-NAG:13359-DB



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                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                    NAGPUR BENCH, NAGPUR.

                                           FIRST APPEAL NO. 777 OF 2023

               EXECUTIVE ENGINEER, UPPER WARDHA PROJECT, B.Z. NO.1, VIDC, AMRAVATI
                                             Vrs.
                               VIJAY GULABRAO KAPDE AND OTHERS
         --------------------------------------------------------------------------------------------------------
         Office Notes, Office Memoranda of                             Court's or Judge's Order
         Coram, appearances, Court's Orders
         or directions and Registrar's order
         ---------------------------------------------------------------------------------------------------------
                                   Ms. Mallika V. Babhulkar, Advocate for appellant.
                                   Shri R. D. Dharmadhikari, Advocate for respondent No.1 (Caveator).
                                   Shri N. R. Rode, AGP for respondent-State.

                                                            CORAM: VINAY JOSHI AND
                                                                   VALMIKI SA MENEZES, JJ.

DATE : 07/09/2023.

1. Heard.

2. ADMIT.

3. Learned AGP waives service of notice on behalf of State.

4. Learned Advocate Shri R. D. Dharmadhikari, waives service of notice on behalf of respondent No.1.

5. Call for record and proceedings.

CIVIL APPLICATION NO. 2615 OF 2023

6. Heard leaned Advocate for the appellant.

7. For the reasons stated in the application stay to the execution of the judgment and decree dated 13/03/2023 is granted subject to deposit of the amount of compensation within nine weeks.

                                                           2                     36-FA-777-23.odt


                                         8.             The   application   stands   disposed      of
                                         accordingly.




                                  [VALMIKI SA MENEZES, J.]                  [VINAY JOSHI, J.]

                 Choulwar

Signed by: V.M. Choulwar (VMC) Designation: PS To Honourable Judge Date: 08/09/2023 14:44:59