Ravindra Rajnarayan ... vs The State Of Maharashtra And Anr
2023 Latest Caselaw 9397 Bom

Citation : 2023 Latest Caselaw 9397 Bom
Judgement Date : 6 September, 2023

Bombay High Court

Ravindra Rajnarayan ... vs The State Of Maharashtra And Anr on 6 September, 2023

Bench: Bharati Dangre

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    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CRIMINAL APPELLATE JURISDICTION
                    WRIT PETITION NO.4128 OF 2019

Ravindra Rajnarayan Pandey @ Dabba               .. Petitioner
Pandey
                 Versus
State of Maharashtra & Anr.                      .. Respondents
                            ...

Adv. Rishi Bhuta a/w Vivek Pandey, Vikas Pandey, Gaurav
Pandey, Pooja Pandey, Ankita Bamboli, Uttam Gandhi i/b
Shobhit Shukla for the Petitioner.
Mr. Y.M. Nakhwa, APP for the State.

                            CORAM: BHARATI DANGRE, J.

DATED : 6th SEPTEMBER, 2023 P.C:-

1 The counsel for the petitioner has placed on record compilation of judgments, elaborating upon the point of law which was set out in the order dated 29/08/2023.

Re-notify to 11/09/2023.

( SMT. BHARATI DANGRE, J.)

Ashish

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