Maharashtra Housing And Area ... vs Government Of Maharashtra And 2 ...
2023 Latest Caselaw 9381 Bom

                                                       901-OSWP-3509-2019+.DOC




                                                                                 Sumedh



    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                    WRIT PETITION NO. 3509 OF 2019
                         WITH
          INTERIM APPLICATION (L) NO. 6378 OF 2022
                           IN
              WRIT PETITION NO. 3509 OF 2019


 Milind Dashrath Narvekar                                              ...Petitioner
        Versus
 State of Maharashtra & Ors                                        ...Respondents

                              WITH
                  WRIT PETITION (L) NO.579 OF 2020

 Maharashtra Housing and Area Development
 Authority                                                            ... Petitioner
      Versus
 Government of Maharashtra & Ors                                   ...Respondents


 Mr Mayur Khandeparkar, with Vikramjit Garewal, for the Petitioner.
 Dr Birendra Saraf, Advocate General, with Abhay L. Patki, Addl
       GP, for the Respondent-State of Maharashtra.
 Mr VP Thorat, with Prachi Tatke, Sayli Apte & Shreya Shah i/b. PG
       Lad, for the Respondent-MHADA.


                               CORAM      G.S. Patel &
                                          Kamal Khata, JJ.

                               DATED:     6th September 2023
 PC:-





                                  6th September 2023



                                                     901-OSWP-3509-2019+.DOC




 1.       Arguments concluded.

2. Mr Khandeparkar seeks leave to file a short further Affidavit with additional background information concerning the formation of the Society. Leave granted. Affidavit is to be filed and served by Wednesday, 13th September 2023.

3. The Learned Advocate General requests leave to file a brief note of additional submissions and compilation of judgments. That may also be filed by Wednesday, 13th September 2023.

4. List the matter on 15th September 2023 for orders.

 (Kamal Khata, J)                                             (G. S. Patel, J)





                               6th September 2023