Milind Dashrath Narvekar vs State Of Maharashtra And 4 Ors
2023 Latest Caselaw 9379 Bom

                                                                             901-OSWP-3509-2019+.DOC




                                                                                                       Sumedh



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                          WRIT PETITION NO. 3509 OF 2019
                                               WITH
                                INTERIM APPLICATION (L) NO. 6378 OF 2022
                                                 IN
                                    WRIT PETITION NO. 3509 OF 2019


SUMEDH
                       Milind Dashrath Narvekar                                              ...Petitioner
NAMDEO                        Versus
SONAWANE
Digitally signed by
                       State of Maharashtra & Ors                                        ...Respondents
SUMEDH NAMDEO
SONAWANE
Date: 2023.09.07
11:28:57 +0530
                                                    WITH
                                        WRIT PETITION (L) NO.579 OF 2020

                       Maharashtra Housing and Area Development
                       Authority                                                            ... Petitioner
                            Versus
                       Government of Maharashtra & Ors                                   ...Respondents


                       Mr Mayur Khandeparkar, with Vikramjit Garewal, for the Petitioner.
                       Dr Birendra Saraf, Advocate General, with Abhay L. Patki, Addl
                             GP, for the Respondent-State of Maharashtra.
                       Mr VP Thorat, with Prachi Tatke, Sayli Apte & Shreya Shah i/b. PG
                             Lad, for the Respondent-MHADA.


                                                     CORAM      G.S. Patel &
                                                                Kamal Khata, JJ.

                                                     DATED:     6th September 2023
                       PC:-





                                                        6th September 2023



                                                     901-OSWP-3509-2019+.DOC




 1.       Arguments concluded.

2. Mr Khandeparkar seeks leave to file a short further Affidavit with additional background information concerning the formation of the Society. Leave granted. Affidavit is to be filed and served by Wednesday, 13th September 2023.

3. The Learned Advocate General requests leave to file a brief note of additional submissions and compilation of judgments. That may also be filed by Wednesday, 13th September 2023.

4. List the matter on 15th September 2023 for orders.

 (Kamal Khata, J)                                             (G. S. Patel, J)





                               6th September 2023