Dalchand H. Gupta And Ors vs Arun Kumar Agarwal And Ors
2023 Latest Caselaw 9326 Bom

                                                                                   MENTIONED-9-INPT-7-2017.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  IN ITS INSOLVENCY JURISDICTION
                                                INSOLVENCY NOTICE NO.7 OF 2017
                                                             WITH
                                          NOTICE OF MOTION (INSOLVENCY) NO.29 OF 2018
                                                              IN
                                                INSOLVENCY NOTICE NO.7 OF 2017

                               DALCHAND H. GUPTA AND OTHERS                  )..PETITIONING CREDITOR
                                        V/s.
                               ARUN KUMAR AGARWAL AND OTHERS                 )...JUDGMENT DEBTORS

                               Mr.Tejas Deshpande a/w. Mr.Aditya Mhatre, Advocate for the Judgment
                               Debtors.
                               Ms.C.J.Bhatt, Official Assignee a/w. Mr.Arun Kesarkar, Dy.Official
                               Assignee and Mr.Subodh Patil, 1st Asst.Official Assignee present in
                               Court.
                               Ms.M.R.Parkar, Insolvency Registrar, present in the Court.

                                                            CORAM     :      ABHAY AHUJA, J.

DATE : 5th SEPTEMBER 2023

P.C. :

1. Mentioned out of turn.

2. At the joint request of the learned Counsel for the parties, who

seek some more time to conclude the settlement process, list on

3rd October 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 05/09/2023 18:54:36