Maniben Chandrakant Dalal, ... vs Kishor J.Chheda And Anr
2023 Latest Caselaw 9239 Bom

                               1                                          1 rpvst 868-18 with cao 51-18 in rpvst 868-18-c.doc


                                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                             CIVIL APPELLATE JURISDICTION


                                                         REVIEW PETITION (ST.) NO.868 OF 2018
                                                                        WITH
                                                           CIVIL APPLICATION NO.51 OF 2018
                                                                          IN
                                                         REVIEW PETITION (ST.) NO.868 OF 2018
                                                                          IN
                                                    MISCELLANEOUS CIVIL APPLICATION NO.53 OF 2021

                               Maniben Chandrakant Dalal
                               Through COA Chandrakant A. Dalal              ... Applicant
                                      Vs.
                               Kishor J. Chheda and anr.                    ... Respondents
                                                                -------
                               Mr.Kaustubh Thipsay, Advocate for the Applicant in CAO No.51 of 2018 and
                               Review Petition in RPV(L) No.868 of 2018.
                               Mr.R.S. Apte, Senior Counsel with Mr.Mohan Tekavde, Ms.Swati Tekavde, Ms.
                               Sanjana Shivkar, Ms.Kajol Mhatre and Ms.Mrudula Kadam, Advocates for the
                               Respondent No.1.
                               Mr.Shiraz Rustumjee, Senior Counsel with Mr.Mohan Tekavde, Ms.Swati M.
                               Tekavde, Mr.Pratik Pai, Ms.Sanjana Shivkar, Ms.Kajol Mhatre and Mrs.Mrudula
                               Kadam, Advocates for Respondent No.2.
                                                                -------

                                                          CORAM :      ABHAY AHUJA, J.

DATE : 04 SEPTEMBER, 2023.

P.C. :

1. Arguments concluded.

2. Judgment reserved.

3. Learned counsel are at liberty to file written submissions within a period

of one week with a copy to the other side.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 05/09/2023 18:02:36