State Bank Of India vs Bombay Iron And Steel Labour Board
2023 Latest Caselaw 9238 Bom

                                                                         1      44 ial 11006-23 in comss 91-22 -os.doc


                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                                     INTERIM APPLICATION (L) NO.11006 OF 2023
                                                                        IN
                                                     COMMERCIAL SUMMARY SUIT NO.91 OF 2022

                               State Bank of India                             ... Plaintiff
                                      Vs.
                               Bombay Iron and Steel Labour Board                ... Defendant
                                                                             -------

                               Mr.Sanjay P. Shinde with Mr.Prathamesh T. Bhanuwanshe, Advocates for the
                               Plaintiff.
                               Mr.Saurish Shetye with Mr.Ravi Goenka and Ms.Madhura Mulay i/by Mr.
                               Abhishek Bhaduri, Advocates for the Defendant.
                                                                   -------
                                                  CORAM :       ABHAY AHUJA, J.

                                                  DATE :        04 SEPTEMBER, 2023.
                               P.C. :

1. When this matter is called out, Mr.Sanjay P. Shinde, learned counsel for

the Plaintiff tenders across the Bar submitting that in view of a decision of the

Single Bench of the Allahabad High Court where it has been held that until and

unless leave to defend is sought for by filing a reply to the summons for

judgment, no application under Order VII Rule 11 of the Code of Civil

Procedure, 1908 is maintainable.

2. Mr.Saurish Shetye, learned counsel for the Defendant seeks some time

to go through the same and address the court.

3. Accordingly, list on 12th September, 2023 at 3.00 p.m.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 05/09/2023 10:27:58