Samskar Financial Services ... vs Shree Balaji Builders And ...
2023 Latest Caselaw 9236 Bom

                               1                         43 ia 3068-21 in comss 121-21 with sj 59-22 in comss 121-21-os.doc


                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      INTERIM APPLICATION NO.3068 OF 2021
                                                                       IN
                                                    COMMERCIAL SUMMARY SUIT NO.121 OF 2021
                                                                      WITH
                                                     SUMMONS FOR JUDGMENT NO.59 OF 2022
                                                                       IN
                                                    COMMERCIAL SUMMARY SUIT NO.121 OF 2021

                               Samskar Financial Services Private Limited                ... Plaintiff/Applicant
                                     Vs.
                               Shree Balaji Builders and Developers                      ... Defendant
                                                                     -------

                               None for the Plaintiff/Applicant.
                               Ms.Namrata Suryakant Panyam i/by Ms.Jyoti Chavan, Advocates for the
                               Defendant.
                                                                 -------

                                                         CORAM :         ABHAY AHUJA, J.

                                                         DATE :          04 SEPTEMBER, 2023.


                               P.C. :

1. Pursuant to order dated 21st August, 2023, Plaintiff's request for filing

rejoinder by 4th September, 2023 was recorded. However, neither anyone is

present for the Plaintiff nor any rejoinder has been filed.

2. Learned counsel for the Defendant confirms that she is yet to receive the

copy of the rejoinder.

3. As and by way of last chance to file rejoinder, list on 12 th September,

2023.

                                                                                         (ABHAY AHUJA, J.)


                                Priya R. Soparkar                                                                        1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 05/09/2023 10:28:54