Suresh Amulakh Valani And 3 Ors vs Girish Rajnikant Shah And Anr
2023 Latest Caselaw 10016 Bom

                                                                           35. SJ 21-21 in COMSS 1184-19.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 21 OF 2021
                                                                IN
                                               COMMERCIAL SUMMARY SUIT NO. 1184 OF 2019

                               Suresh Amulakh Valani and Ors.                     ...Plaintiffs
                                     V/s.
                               Girish Rajnikant Shah and Anr.                     ...Defendants


                               Mr. Rumi Mirza with Mr. Kaushal Thakkar i/b Mr. Prashant Kulkarni for
                               the Plaintiff.

                                                      CORAM      :   ABHAY AHUJA, J.

DATE : 27th SEPTEMBER 2023

P.C. :

1. Mentioned out of turn.

2. At the request of the learned Counsel for the plaintiff, who

submits that learned Counsel for the defendant is in personal difficulty,

list on 11th October, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 27/09/2023 19:53:37