Romona Pinto vs Deputy Commissioner Of ...
2023 Latest Caselaw 11089 Bom

Citation : 2023 Latest Caselaw 11089 Bom
Judgement Date : 27 October, 2023

Bombay High Court

Romona Pinto vs Deputy Commissioner Of ... on 27 October, 2023

Bench: K.R. Shriram, Dr. Neela Gokhale

                                                                               Board Sr.No.:-902

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 2610 OF 2018

 Romona Pinto                              ....APPELLANTS
           V/S
 Deputy Commissioner Of Income-tax-23(3) And
                                          ....RESPONDENT

Anr

Adv. Niesh Joshi a/w. Atul Jasani for Appellants Adv. Siddhesh Chandrashekhar for Respondent

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 27th October, 2023 P.C. :