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Bhaskar S/O Baliram Lande vs The State Of Maharashtra,Thr. ...
2023 Latest Caselaw 10955 Bom

Citation : 2023 Latest Caselaw 10955 Bom
Judgement Date : 23 October, 2023

Bombay High Court
Bhaskar S/O Baliram Lande vs The State Of Maharashtra,Thr. ... on 23 October, 2023
Bench: Vinay Joshi, M. W. Chandwani
2023:BHC-NAG:15568-DB


     Order                                                                                  2310caw2441.23
                                                         1


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  NAGPUR BENCH, NAGPUR.


                              CIVIL APPLICATION [CAW] NO.2441/2023
                                 IN WRIT PETITION NO.7746/2022.
                                               Bhaskar Baliram Lande
                                                     -VERSUS-
                                        The State of Maharashtra and another.

     Office notes, Office Memoranda of
     Coram, appearances, Court's orders                         Court's or Judge's Orders
     or directions and Registrar's orders.


                                             Shri V.B. Bhise, Advocate for the Applicant/Appellant.
                                             Shri M.J. Khan, A.G.P. for Respondents.



                                                   CORAM : VINAY JOSHI AND
                                                           M.W. CHANDWANI, JJ.
                                                   DATE        : OCTOBER 23, 2023.



                                                             Heard.

2. By this application, request of the

applicant is to correct typographical mistakes

occurred in paragraph nos.2 and 9 of the judgment

dated 28.06.2023, which are stated in the

application itself.

3. Other side has no objection for said

correction. Accordingly, the date '08/09/2002'

appearing in paragraph no.2 page no.4 be replaced

to read as '08/09/2022'. Similarly the word

Rgd.

Order 2310caw2441.23

'petitioner' appearing in first line of paragraph

no.9 page no.9, be replaced to read as 'petition'.

Necessary corrections be made and order be

uploaded.

4. Civil Application is allowed and

disposed.

JUDGE JUDGE

Signed by: R.G. Dhuriya (RGD) Designation: PS To Honourable Judge Date: 25/10/2023 10:34:04 Rgd.

 
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